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Rajasthan High Court - Jaipur

Dal Chand Jat S/O Ram Chandra Jat vs The State Of Rajasthan on 5 August, 2019

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 3063/2019

Dal Chand Jat S/o Ram Chandra Jat
                                                                ----Petitioner
                                 Versus
The State Of Rajasthan
                                                              ----Respondent

Connected With S.B. Civil Writ Petition No. 3482/2019 Leela Ram Parmar S/o Vaja Parmar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3486/2019 Nawal Kishor Biloniya S/o Ramsahai Biloniya

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----Respondent S.B. Civil Writ Petition No. 3487/2019 Ghanshyam Bhardwaj S/o Chandra Prakash Bhardwaj

----Petitioner Versus The State Of Rajasthan Through Its Principal Education Secretary

----Respondent S.B. Civil Writ Petition No. 3503/2019 Kamlesh Kumari Meena D/o Shreeeram Meena

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----Respondent S.B. Civil Writ Petition No. 3526/2019 Sanjay Kumar S/o Shri Rajendra Kumar Sharma

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----Respondent S.B. Civil Writ Petition No. 3568/2019 Naval Kishor Meena S/o Ganga Ram Meena (Downloaded on 29/08/2019 at 10:26:03 PM) (2 of 7) [CW-3063/2019]

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3586/2019 Jeetendra Kumar Verma S/o Bhajan Lal Verma

----Petitioner Versus The State Of Rajasthan Through Its Principal Education Secretary

----Respondent S.B. Civil Writ Petition No. 3602/2019 Pawan Swami S/o Shri Om Prakash

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3645/2019 Rajesh Bharti S/o Madan Lal Khati

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3667/2019 Rajkumar Bunkar S/o Shri Gopal Lal Bunkar

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----Respondent S.B. Civil Writ Petition No. 3872/2019 Mukesh Chand Meena S/o Shri Maniram Meena

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3900/2019 Sarita Jhajhadiya W/o Shri Mukesh Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3944/2019 (Downloaded on 29/08/2019 at 10:26:03 PM) (3 of 7) [CW-3063/2019] Pramod Kumar Sharma S/o Balswaroop Sharma

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4007/2019 Ramprasad S/o Amarchand

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4030/2019 Asha Gupta D/o Hariom Gupta, W/o Umesh Chand Mittal

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4058/2019 Madho Lal Meena S/o Gopal Lal Meena

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4059/2019 Bharat Lal Meena S/o Meetha Lal Meena

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4078/2019 Satish Chand S/o Raghupat Jatav

----Petitioner Versus The State Of Rajasthan Through Its Principal Education Secretary

----Respondent S.B. Civil Writ Petition No. 4079/2019 Mukesh Kumar Choudhary S/o Chaturbhuj Choudhary

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----Respondent (Downloaded on 29/08/2019 at 10:26:03 PM) (4 of 7) [CW-3063/2019] S.B. Civil Writ Petition No. 4106/2019 Satish S/o Chandrabhan

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----Respondent S.B. Civil Writ Petition No. 4108/2019 Bhawana Bhargav D/o Sitaram Bhargav

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----Respondent S.B. Civil Writ Petition No. 4123/2019 Ramesh Chander Meena S/o Prabhu Narayan Meena

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----Respondent S.B. Civil Writ Petition No. 4192/2019 Ramveer Singh Jat S/o S/o Darab Singh Jat

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----Respondent S.B. Civil Writ Petition No. 4254/2019 Chhinder Pal Kaur D/o Doulat Ram

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----Respondent S.B. Civil Writ Petition No. 4307/2019 Ravindra Pal Singh S/o Shri Tulli Ram

----Petitioner Versus State Of Rajasthan Through Principal Secretary To Govt.

(Downloaded on 29/08/2019 at 10:26:03 PM)

(5 of 7) [CW-3063/2019]

----Respondent S.B. Civil Writ Petition No. 4418/2019 Satpal Singh S/o Damodar Singh

----Petitioner Versus The State Of Rajasthan Through Its Principal Education Secretary

----Respondent S.B. Civil Writ Petition No. 4423/2019 Rajpal Singh S/o Shri Cheetar Singh

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4438/2019 Jitendra Kumar Suman S/o Shri Radheyshyam Suman

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4453/2019 Jeetendra Singh S/o Jagavir Singh

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4547/2019 Pooja Kumari Samariya D/o Rohit Kumar Samariya

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4796/2019 Kailash Chand Samota, Son Of Shri Narayan Sahay

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----Respondent S.B. Civil Writ Petition No. 4892/2019 Dhiraj S/o Manohari

----Petitioner Versus (Downloaded on 29/08/2019 at 10:26:03 PM) (6 of 7) [CW-3063/2019] The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4965/2019 Rajesh Kumar Dhobi S/o Daujiram Dhobi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 4990/2019 Narendra Singh S/o Shri Phool Singh

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5054/2019 Sushila Kumari D/o Shri Amilal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5155/2019 Smt. Lali Meena D/o Ramjilal Meena, W/o Jaychand Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5293/2019 Mohammad Hussain S/o Iqbal Mohammad

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 5298/2019 Ram Lal Meena S/o Salma Meena

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 6740/2019 Kamal Gochar S/o Dinesh Chandra Gochar

----Petitioner (Downloaded on 29/08/2019 at 10:26:03 PM) (7 of 7) [CW-3063/2019] Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 6833/2019 Prabhu Lal Meena S/o Gopal Meena

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7983/2019 Mukesh Kumar Meena S/o Jamna Lal Meena,

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 12195/2019 Rajni Jhurani D/o Rupchand Jhurani

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) :

HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI Order 05/08/2019 As prayed, list on 13.08.2019 along with SBCWP Nos.3247/2019, 3427/2019, 3388/2019, 3248/2019, 3245/2019, 3246/2019, 3251/2019, 3250/2019, 3425/2019, 7498/2019, 11230/2019 and 5980/2019.
(PUSHPENDRA SINGH BHATI),J Raghu/Heena/120-163 (Downloaded on 29/08/2019 at 10:26:03 PM) Powered by TCPDF (www.tcpdf.org)