Rajasthan High Court - Jaipur
Dal Chand Jat S/O Ram Chandra Jat vs The State Of Rajasthan on 5 August, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3063/2019
Dal Chand Jat S/o Ram Chandra Jat
----Petitioner
Versus
The State Of Rajasthan
----Respondent
Connected With S.B. Civil Writ Petition No. 3482/2019 Leela Ram Parmar S/o Vaja Parmar
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3486/2019 Nawal Kishor Biloniya S/o Ramsahai Biloniya
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3487/2019 Ghanshyam Bhardwaj S/o Chandra Prakash Bhardwaj
----Petitioner Versus The State Of Rajasthan Through Its Principal Education Secretary
----Respondent S.B. Civil Writ Petition No. 3503/2019 Kamlesh Kumari Meena D/o Shreeeram Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3526/2019 Sanjay Kumar S/o Shri Rajendra Kumar Sharma
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3568/2019 Naval Kishor Meena S/o Ganga Ram Meena (Downloaded on 29/08/2019 at 10:26:03 PM) (2 of 7) [CW-3063/2019]
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3586/2019 Jeetendra Kumar Verma S/o Bhajan Lal Verma
----Petitioner Versus The State Of Rajasthan Through Its Principal Education Secretary
----Respondent S.B. Civil Writ Petition No. 3602/2019 Pawan Swami S/o Shri Om Prakash
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3645/2019 Rajesh Bharti S/o Madan Lal Khati
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3667/2019 Rajkumar Bunkar S/o Shri Gopal Lal Bunkar
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3872/2019 Mukesh Chand Meena S/o Shri Maniram Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3900/2019 Sarita Jhajhadiya W/o Shri Mukesh Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 3944/2019 (Downloaded on 29/08/2019 at 10:26:03 PM) (3 of 7) [CW-3063/2019] Pramod Kumar Sharma S/o Balswaroop Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4007/2019 Ramprasad S/o Amarchand
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4030/2019 Asha Gupta D/o Hariom Gupta, W/o Umesh Chand Mittal
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4058/2019 Madho Lal Meena S/o Gopal Lal Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4059/2019 Bharat Lal Meena S/o Meetha Lal Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4078/2019 Satish Chand S/o Raghupat Jatav
----Petitioner Versus The State Of Rajasthan Through Its Principal Education Secretary
----Respondent S.B. Civil Writ Petition No. 4079/2019 Mukesh Kumar Choudhary S/o Chaturbhuj Choudhary
----Petitioner Versus The State Of Rajasthan
----Respondent (Downloaded on 29/08/2019 at 10:26:03 PM) (4 of 7) [CW-3063/2019] S.B. Civil Writ Petition No. 4106/2019 Satish S/o Chandrabhan
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4108/2019 Bhawana Bhargav D/o Sitaram Bhargav
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4123/2019 Ramesh Chander Meena S/o Prabhu Narayan Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4192/2019 Ramveer Singh Jat S/o S/o Darab Singh Jat
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4254/2019 Chhinder Pal Kaur D/o Doulat Ram
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4305/2019 Bachchu Singh Meena S/o Chhuttan Lal Meena
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4307/2019 Ravindra Pal Singh S/o Shri Tulli Ram
----Petitioner Versus State Of Rajasthan Through Principal Secretary To Govt.
(Downloaded on 29/08/2019 at 10:26:03 PM)(5 of 7) [CW-3063/2019]
----Respondent S.B. Civil Writ Petition No. 4418/2019 Satpal Singh S/o Damodar Singh
----Petitioner Versus The State Of Rajasthan Through Its Principal Education Secretary
----Respondent S.B. Civil Writ Petition No. 4423/2019 Rajpal Singh S/o Shri Cheetar Singh
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4438/2019 Jitendra Kumar Suman S/o Shri Radheyshyam Suman
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4453/2019 Jeetendra Singh S/o Jagavir Singh
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4547/2019 Pooja Kumari Samariya D/o Rohit Kumar Samariya
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4796/2019 Kailash Chand Samota, Son Of Shri Narayan Sahay
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4892/2019 Dhiraj S/o Manohari
----Petitioner Versus (Downloaded on 29/08/2019 at 10:26:03 PM) (6 of 7) [CW-3063/2019] The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4965/2019 Rajesh Kumar Dhobi S/o Daujiram Dhobi
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 4990/2019 Narendra Singh S/o Shri Phool Singh
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 5054/2019 Sushila Kumari D/o Shri Amilal
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 5155/2019 Smt. Lali Meena D/o Ramjilal Meena, W/o Jaychand Meena
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 5293/2019 Mohammad Hussain S/o Iqbal Mohammad
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 5298/2019 Ram Lal Meena S/o Salma Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 6740/2019 Kamal Gochar S/o Dinesh Chandra Gochar
----Petitioner (Downloaded on 29/08/2019 at 10:26:03 PM) (7 of 7) [CW-3063/2019] Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 6833/2019 Prabhu Lal Meena S/o Gopal Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 7983/2019 Mukesh Kumar Meena S/o Jamna Lal Meena,
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12195/2019 Rajni Jhurani D/o Rupchand Jhurani
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI Order 05/08/2019 As prayed, list on 13.08.2019 along with SBCWP Nos.3247/2019, 3427/2019, 3388/2019, 3248/2019, 3245/2019, 3246/2019, 3251/2019, 3250/2019, 3425/2019, 7498/2019, 11230/2019 and 5980/2019.
(PUSHPENDRA SINGH BHATI),J Raghu/Heena/120-163 (Downloaded on 29/08/2019 at 10:26:03 PM) Powered by TCPDF (www.tcpdf.org)