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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(4) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(4)Effective and suitable provisions shall be made in every room for securing and maintaining adequate ventilation by circulation of fresh air, and there also be provided and maintained sufficient and suitable natural and artificial lighting.