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Chattisgarh High Court

Dr. Ravi Shrivastava vs State Of Chhattisgarh 40 Wpc/913/2016 ... on 24 October, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                      WPC No. 2216 of 2016

      Dr. Ravi Shrivastava Versus State of CG & Others




24/10/2018         Shri    Manish   Upadhyay,    counsel    for   the
             petitioner.
                   Shri Anand Dadriya, GA and Shri Akhilesh
             Kumar, counsel for the respective respondents.

Post the matter for final hearing in due course.

Sd/-

Judge (Prashant Kumar Mishra) Barve