Chattisgarh High Court
Dr. Ravi Shrivastava vs State Of Chhattisgarh 40 Wpc/913/2016 ... on 24 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2216 of 2016
Dr. Ravi Shrivastava Versus State of CG & Others
24/10/2018 Shri Manish Upadhyay, counsel for the
petitioner.
Shri Anand Dadriya, GA and Shri Akhilesh
Kumar, counsel for the respective respondents.
Post the matter for final hearing in due course.
Sd/-
Judge (Prashant Kumar Mishra) Barve