Jammu & Kashmir High Court
Gurmeet Singh vs Deepika K. Sharma Man. Dir. J. A K. F .E on 5 April, 2023
Author: Wasim Sadiq Nargal
Bench: Wasim Sadiq Nargal
Sr. No. 59
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CPSW No. 242/2018
Gurmeet Singh .....Appellant(s)/Petitioner(s)
Through: Mr. P. N Goja, Sr. Advocate with assisting
counsel
Mr. D. S Chauhan, Advocate
Mr. D. K. Khajuria, Advocate
Mr. M. P. Sharma, Advocate.
Mr. Meenesh Rampal, Advocate
Ms. Meenakshi Salathia, Advocate
Vs
Deepika K. Sharma Man. Dir. J. A K. F .E. ..... Respondent(s)
D
Through: Mr. K. D. S Kotwal, Dy. AG
Mr. Adarsh Sharma, Advocate
Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
05.04.2023 Due to paucity of time, the matter could not be considered.
Adjourned.
Keeping in view the urgency projected by the learned counsel for the parties, list this case on 26.04.2023 with liberty to make a mention.
(Wasim Sadiq Nargal) Judge Jammu 05.04.2023 Javid Iqbal