Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 23 in The West Bengal Special Economic Zone Act, 2003.

23. Liquidation of authority.

- No provision of any law relating to the winding up of companies or corporations shall apply to the authority and the authority shall not be placed in liquidation save by order of the State Government and save in such manner as may be directed by the State Government.