Madras High Court
P.Ramesh vs The Chairman / Managing Director on 8 December, 2023
Author: R.Vijayakumar
Bench: R.Vijayakumar
W.P(MD)No.26787 of 2023
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 08.12.2023
CORAM
THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR
W.P(MD)No.26787 of 2023
P.Ramesh ... Petitioner
Vs.
1.The Chairman / Managing Director,
Corporate Office,
Tamil Nadu Newsprint and Papers Limited (TNPL),
No.67, Mount Road,
Guindy,
Chennai-600 032.
2.The Administrative Director,
Tamil Nadu Newprint and Papers Limited (TNPL),
UNIT-II, Mondipatti Village,
K.Periyapattu Post,
Manapparai Taluk,
Trichy District-621 306.
3.R.Bhuvaneswari ... Respondents
Prayer : Writ Petition filed under Article 226 of the Constitution of India,
praying this Court to issue a Writ of Mandamus, directing the respondents 1
and 2 to pay atleast 60% of monthly maintenance amount from the salary of the
petitioner's eldest daughter Bhuvaneswari / third respondent herein to the
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W.P(MD)No.26787 of 2023
petitioner's family, on the basis of the petitioner's representation, dated
11.08.2023.
For Petitioner : Mr.P.Saravanakumar
For R-1 & R-2 : Mr.M.P.Senthil
ORDER
The learned Counsel appearing for the petitioner seeks permission of this Court to withdraw this writ petition and he has also made an endorsement to that effect.
2. Based upon the endorsement made by the learned Counsel appearing for the writ petitioner, this writ petition stands dismissed as withdrawn. There shall be no order as to costs.
08.12.2023
NCC : Yes / No
Index : Yes / No
Internet : Yes
BTR
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1.The Chairman / Managing Director, Corporate Office, Tamil Nadu Newsprint and Papers Limited (TNPL), No.67, Mount Road, Guindy, Chennai-600 032.
2.The Administrative Director, Tamil Nadu Newprint and Papers Limited (TNPL), UNIT-II, Mondipatti Village, K.Periyapattu Post, Manapparai Taluk, Trichy District-621 306.
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