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[Cites 0, Cited by 0] [Section 307(1)] [Section 307] [Entire Act]

State of Assam - Subsection

Section 307(1)(a) in Gauhati Municipal Corporation Act, 1971

(a)Remove or order the removal of any person who by his presence interfere with or impedes the operation for extinguishing the fire or for saving life or property;