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[Cites 0, Cited by 0] [Section 11(8)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(8)(a) in The Rajasthan University of Health Sciences Act, 2005

(a)such Vice-chancellor shall refrain from performing the functions of the office of the Vice-chancellor, but shall continue to get the emoluments to which he was otherwise entitled under sub-section (3);