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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Uttarakhand - Subsection

Section 94(3) in Uttarakhand Panchayati Raj Act, 2016

(3)Save as otherwise provided in this Act the term of office of a Chairman or Vice chairman of a Zila Panchayat shall commence upon his election and shall extend up to the term of the Zila Panchayat.