Section 19(4) in The Rabindra Mukta Vidyalaya Act, 2001
(4)[ The Secretary of the Council shall be the Secretary of each of the Committee constituted under sub-section (1).] [[Sub-Section (4) substituted by W.B. Act 13 of 2006, which was earlier as under :-'(4) Each such Committee shall have a Secretary who shall be deputed by the Director from amongst the Officers of the Vidyalaya.'.]]
