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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(a) in U.P. Zila Panchayats (Settlement of Dispute Relating to Membership) Rules, 1994

(a)any two or more petitions to the membership of the same person may be heard together ;