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Punjab-Haryana High Court

Rakesh Gulati Thr Lrs Sapna And Ors vs Sanjiv Kumar And Ors on 2 December, 2019

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                               FAO No.5161 of 2015 (O&M)
                                               Date of decision : 2.12.2019

Rakesh Gulati (since deceased) through LRs           ....Appellants

                   versus

Sanjiv Kumar and others
                                                     .... Respondents

CORAM: HON'BLE MS. JUSTICE NIRMALJIT KAUR

Present:     Mr. Jagjit Singh, Advocate, for the appellants.

             Mr. Harsh Aggarwal, Advocate, for the
             National Insurance Company Limited.

             Mr. Pardeep Goyal, Advocate,
             for United India Insurance Company Ltd.

             Mr. Varun Katyal, Advocate, for
             Cholamandlam Investment and Finance Company Ltd.

             Mr. R.S. Rana, Advocate, for the respondent-claimant(s).

Nirmaljit Kaur, J.

For order see detailed reasons recorded in a separate order of even date passed in FAO No.5158 of 2015 titled as Rakesh Gulati (since deceased) through LRs vs. Sanjiv Kumar and others.

(NIRMALJIT KAUR) JUDGE 2.12.2019 sharmila 1 of 1 ::: Downloaded on - 22-12-2019 05:32:03 :::