Punjab-Haryana High Court
Rakesh Gulati Thr Lrs Sapna And Ors vs Sanjiv Kumar And Ors on 2 December, 2019
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO No.5161 of 2015 (O&M)
Date of decision : 2.12.2019
Rakesh Gulati (since deceased) through LRs ....Appellants
versus
Sanjiv Kumar and others
.... Respondents
CORAM: HON'BLE MS. JUSTICE NIRMALJIT KAUR
Present: Mr. Jagjit Singh, Advocate, for the appellants.
Mr. Harsh Aggarwal, Advocate, for the
National Insurance Company Limited.
Mr. Pardeep Goyal, Advocate,
for United India Insurance Company Ltd.
Mr. Varun Katyal, Advocate, for
Cholamandlam Investment and Finance Company Ltd.
Mr. R.S. Rana, Advocate, for the respondent-claimant(s).
Nirmaljit Kaur, J.
For order see detailed reasons recorded in a separate order of even date passed in FAO No.5158 of 2015 titled as Rakesh Gulati (since deceased) through LRs vs. Sanjiv Kumar and others.
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