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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(eee) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(eee)"Pool Account" means regional account for (i) payments regarding unscheduled-interchanges (UI Account) or (ii) reactive energy exchanges (Reactive Energy Account) (iii) Congestion Charge (iv) Renewable Regulatory charge, as the case may be;