Supreme Court of India
Commissioner Of C. Ex., Calcutta vs Suntrack Electronics (P) Ltd. on 18 November, 2002
Equivalent citations: 2003(156)ELT163(SC), AIRONLINE 2002 SC 532
Bench: N. Santosh Hegde, B.P. Singh
ORDER
1. The Tribunal in the impugned order has relied upon its earlier order made in A-1824 CAL/2000, dated 8-11-2000 which the Revenue has not chosen to challenge. Therefore, we are not inclined to entertain this appeal. The appeal is dismissed accordingly.