Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court of India

Commissioner Of C. Ex., Calcutta vs Suntrack Electronics (P) Ltd. on 18 November, 2002

Equivalent citations: 2003(156)ELT163(SC), AIRONLINE 2002 SC 532

Bench: N. Santosh Hegde, B.P. Singh

ORDER

1. The Tribunal in the impugned order has relied upon its earlier order made in A-1824 CAL/2000, dated 8-11-2000 which the Revenue has not chosen to challenge. Therefore, we are not inclined to entertain this appeal. The appeal is dismissed accordingly.