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State of Odisha - Section

Section 1 in The Rules for the Working and Management of Prison Welfare Services in the Jails, 1985

1.

(A)These rules shall be called the "Rules for the Working and Management of the Prison Welfare Services in the Jails, 1985" and shall apply to all the Prison Welfare Services established in the Jails of Orissa.
(B)These rules shall come into force from the date of its Publication in the Orissa Gazette and shall substitute the existing rules,