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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(g) in Rajasthan Sales Tax/Central Sales Tax Exemption Scheme for Industries, 1998

(g)The Eligibility Certificate issued under this Scheme shall remain in force till the permissible exemption from tax in accordance with the provisions of this Scheme is not exhausted, or till such Certificate is not amended, suspended or revoked.