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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(2)(a) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(a)who is a widow, minor or a person subject to any physical or mental disability, or a serving member of the Defence Forces to sub-let such land held by her or him as a tenant, or