Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Indian Museum Act, 1910

(b)[ four other persons to be nominated by the Central Government;] [Substituted by the A, O, 1937 for the former clauses (b) and (c).]