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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(3)(a) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987

(a)All rules made under this Act shall be published in the Tamil Nadu Government Gazette, and unless they are expressed, to come into force on a particular day, shall come into force on the day on which they are so published.