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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Gujarat - Subsection

Section 68(2)(a) in Gujarat Minor Mineral Concession Rules, 2017

(a)take all necessary steps to plan and conduct mining operations, so as to ensure conservation of minerals, systematic development of the mineral deposits and protection of environment in and around the quarry lease area in accordance with these rules;