Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 173B(7)] [Section 173B] [Entire Act]

State of Rajasthan - Subsection

Section 173B(7)(i) in Rajasthan Panchayati Raj Rules, 1996

(i)the sizes of plots, their setbacks;