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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(7) in Gujarat Organic Agricultural University Act, 2017

(7)The Board shall, on such date and at such place fixed by the Vice-Chancellor, hold its meeting:Provided that the Vice-Chancellor shall fix a date and a place for the meeting of the Board at least once in every three months.