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State of Andhra Pradesh - Section

Section 75 in Andhra Pradesh Housing Board Act, 1956

75. Penalty for contravention of any provisions of Chapter VI and for obstructing lawful exercise of power thereunder.

- Any person who contravenes any provisions of Chapter VI or rule or order made thereunder or obstructs the lawful exercise of any power conferred by or under that Chapter shall on conviction, be punished with fine which may extend to one thousand rupees.