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State of Haryana - Section

Section 189 in Regular Licence under Haryana Electricity Regulatory Reforms Act

189. Objection.

- Fifth, with reference to Condition 9.2, it is stated that tariff differentials are in existence today mainly due to subsidised price to a particular section of consumer. Since the subsidy will be due from the day one, such tariff differential should go from day one. HVPN will not be out of pocket as it will be receiving the Government subsidy for subsidised power.