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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(c) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(c)the number of members nominated to represent the non-governmental organisations and the community based organisations shall not be less than ten per cent.;