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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Telangana - Subsection

Section 97(2)(b) in Telangana Tenancy and Agricultural Lands Act, 1950

(b)the consequences of such resignation or expulsion and the satisfaction of the claims of the member resigning or expelled as respects land, funds, agricultural stocks and implements, contributed by him to such Cooperative Farms;