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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(4)(c) in The Jammu and Kashmir Apartment Ownership Act, 1989

(c)specifying the times at which and the manner in which annual general meetings and special general meetings of the Association of Apartment Owners shall be held and conducted ;