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Calcutta High Court (Appellete Side)

Sujata Mitra And Another vs State Of West Bengal And Others on 14 December, 2011

Author: Soumitra Pal

Bench: Soumitra Pal

                                          1


14. 12 . 2011

                             W.P. 2371(W) of 2011

                           Sujata Mitra and another
                                    versus
                           State of West Bengal and others


                       Mr. Lakshman Chandra Halder,
                       Mr. Subhas Basu,
                                        ..for the petitioners.


                       Mr. Tapan Coomaar Dey,
                       Mr. Tarun Kumar Chatterjee,
                                    ..for the respondent nos. 2 to 5.

Let the notice dated 12th December, 2011, filed today, be kept on record.

Heard Mr. Halder, learned advocate for the petitioners and Mr. Dey, learned advocate for the respondent nos. 2 to 5.

Interim order, already granted, is extended till 11th May, 2012 or until further order, whichever is earlier.

Liberty to mention upon notice. 2 Urgent photostat certified copy of this order, if applied for, be furnished to the appearing parties on priority basis.

( Soumitra Pal, J. )