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State of Rajasthan - Section

Section 15 in The Rajasthan Land Development Corporation Rules, 1977

15. Copy of orders to be endorsed to the Financing Bank.

- The Collector while passing an order under sub-section (1) or sub-section (2) of Section 32 of the Act shall endorse a copy of his order to the financing bank in case a cultivator has borrowed money from the Commercial Bank for on farm development purpose.Chapter-V Enquiry by the Collector under Section 42 or the Act