Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Odisha - Subsection Section 48(3) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002 (3)The part-time staff shall include Psychiatrist, Psychologist, Occupational Therapist and other professionals as may be required by time to time.
