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Calcutta High Court

Principal Comm. Of Income Tax Kolkata vs M/S. Maithan Smelters Ltd on 10 May, 2018

Author: Sanjib Banerjee

Bench: Sanjib Banerjee, Abhijit Gangopadhyay

OD-31
(8/5/2018)
                                  GA No.2614 of 2016
                                  ITAT No.340 of 2016
                                  GA No.2613 of 2016

                           IN THE HIGH COURT AT CALCUTTA
                             Special Jurisdiction (Income Tax)
                                      ORIGINAL SIDE

                    PRINCIPAL COMM. OF INCOME TAX KOLKATA-1
                                     Versus
                           M/S. MAITHAN SMELTERS LTD.

  BEFORE:
  The Hon'ble JUSTICE SANJIB BANERJEE

AND The Hon'ble JUSTICE ABHIJIT GANGOPADHYAY Date : 10th May, 2018.

Appearance:

Mr. Animesh Kanti Ghoshal, Adv.
Mr. A. Mitra, Adv.
Mr. J. P. Khaitan, Sr. Adv.
Ms. S. Das, Adv.
Mr. S. Das, Adv.
The Court : Since the Revenue says that the appeal need not be pressed as the legal issue has already been answered by the Supreme Court, ITAT No.340 of 2016 along with GA No.2613 of 2016 and GA No.2614 of 2016 are disposed of without going into the merits of the matter.
There will be no order as to costs.
(SANJIB BANERJEE, J.) (ABHIJIT GANGOPADHYAY, J.) bp.