Calcutta High Court
Principal Comm. Of Income Tax Kolkata vs M/S. Maithan Smelters Ltd on 10 May, 2018
Author: Sanjib Banerjee
Bench: Sanjib Banerjee, Abhijit Gangopadhyay
OD-31
(8/5/2018)
GA No.2614 of 2016
ITAT No.340 of 2016
GA No.2613 of 2016
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
PRINCIPAL COMM. OF INCOME TAX KOLKATA-1
Versus
M/S. MAITHAN SMELTERS LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
AND The Hon'ble JUSTICE ABHIJIT GANGOPADHYAY Date : 10th May, 2018.
Appearance:
Mr. Animesh Kanti Ghoshal, Adv.
Mr. A. Mitra, Adv.
Mr. J. P. Khaitan, Sr. Adv.
Ms. S. Das, Adv.
Mr. S. Das, Adv.
The Court : Since the Revenue says that the appeal need not be pressed as the legal issue has already been answered by the Supreme Court, ITAT No.340 of 2016 along with GA No.2613 of 2016 and GA No.2614 of 2016 are disposed of without going into the merits of the matter.
There will be no order as to costs.
(SANJIB BANERJEE, J.) (ABHIJIT GANGOPADHYAY, J.) bp.