Section 3(1)(b) in U.P. Kshettra Panchayats and Zila Panchayats (Erection and Re-Erection of a Building or Making or Enlarging of a Well Within a Controlled Rural Area) Rules, 1974

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)the position of the proposed or existing building or well with the measurements of set-backs on all the four sides;

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