Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(2) in The Maharashtra Shops and Establishments Act, 1948 (2)[ It extend to the whole of the State of Maharashtra.] [Sub-section (2) was substituted by Maharashtra 26 of 1961, Section 3(a).]
