Calcutta High Court
J.M. International & Anr vs Amazan Agro Products Ltd on 22 September, 2023
OD- 5
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/271/2011
IA No.GA/1/2012 (Old No.GA/729/2012)
J.M. INTERNATIONAL & ANR.
-VS-
AMAZAN AGRO PRODUCTS LTD.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: September 22, 2023.
Appearance:
Mr. Ayan Dutta, Adv.
... for the plaintiff The Court: Mr. Ayan Dutta, learned advocate is appearing for the plaintiff.
None appears on behalf of the defendant. Counsel for the plaintiff prays for time to produce the report to show that the writ of summons was served upon the defendant but in spite of receipt of writ of summons, the defendant has not entered appearance in the matter.
In view of the submission made by the counsel for the plaintiff, let the matter appear on 4th October, 2023.
(KRISHNA RAO, J.) sp3