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[Cites 0, Cited by 0] [Section 13A(2)] [Section 13A] [Entire Act]

State of Rajasthan - Subsection

Section 13A(2)(iii) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(iii)Where the allotting authority is not the Collector of the Revenue District, a copy of such notice shall also be sent to the Collector of the District for affixing it on the Notice Board of the Collector-ate.