Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Assam - Subsection Section 22(5) in The Assam Engineering (Public Works Department) Service Rules, 1978 (5)The inter se seniority of such Assistant Executive Engineer shall be fixed in accordance with sub-rule (1) of this rule.
