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State of Gujarat - Section

Section 2 in Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) Amendment Act, 1974

2. Amendment of section 1.- In the Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) Act, 1972 (Gujarat Act 12 of 1972), in section 1, in sub-section (4), for the words "two years" the words "three years" shall be substituted.