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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1)(b) in The Maharashtra Textile Companies (Acquisition and Transfer of Undertakings) Act, 1982

(b)wrongfully obtains possession of any property forming part of the under takings of any textile Company which have vested in the Corporation under this Act; or