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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(2)(c) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(c)the manner and the principle under which expenses, referred to in sub-section (3) of Section 15, shall be calculated;