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State of Madhya Pradesh - Section

Section 1 in Madhya Pradesh Bhu-Rajasava Sanhita (Seemankan) Niyam, 2018

1. Short title and commencement.

(1)These rules may be called the Madhya Pradesh Bhu-Rajasava Sanhita (Seemankan) Niyam, 2018.
(2)They shall come into force from the date of their publication in the Madhya Pradesh Gazette.