Delhi High Court - Orders
Virgo Softech Ltd vs National Institute Of Electronics And ... on 20 September, 2024
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 738/2024
VIRGO SOFTECH LTD. .....Petitioner
Through: Mr. Akhil Sachar and Ms.
Sunanda Tulsyan, Advs.
versus
NATIONAL INSTITUTE OF ELECTRONICS AND
INFORMATION TECHNOLOGY .....Respondent
Through: Mr. Vinayak, Adv. for Ms.
Anubha Dhulia, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 20.09.2024 I.A. 40006/2024 (Exemption)
1. Allowed, subject to all just exceptions.
2. The application is disposed of. O.M.P.(MISC.)(COMM.) 738/2024
3. Issue notice, returnable on 3 October 2024.
4. Notice is accepted on behalf of respondent by Mr. Vinayak, who has no instructions in the matter.
C.HARI SHANKAR, J SEPTEMBER 20, 2024 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2024 at 23:56:07