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Delhi High Court - Orders

Virgo Softech Ltd vs National Institute Of Electronics And ... on 20 September, 2024

Author: C.Hari Shankar

Bench: C. Hari Shankar

                             $~30
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         O.M.P.(MISC.)(COMM.) 738/2024
                                       VIRGO SOFTECH LTD.                   .....Petitioner
                                                    Through: Mr. Akhil Sachar and Ms.
                                                    Sunanda Tulsyan, Advs.

                                                                            versus

                                       NATIONAL INSTITUTE OF ELECTRONICS AND
                                       INFORMATION TECHNOLOGY             .....Respondent
                                                    Through: Mr. Vinayak, Adv. for Ms.
                                                    Anubha Dhulia, Adv.
                                       CORAM:
                                       HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                                            ORDER

% 20.09.2024 I.A. 40006/2024 (Exemption)

1. Allowed, subject to all just exceptions.

2. The application is disposed of. O.M.P.(MISC.)(COMM.) 738/2024

3. Issue notice, returnable on 3 October 2024.

4. Notice is accepted on behalf of respondent by Mr. Vinayak, who has no instructions in the matter.

C.HARI SHANKAR, J SEPTEMBER 20, 2024 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2024 at 23:56:07