Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Puducherry - Subsection Section 15(3) in Puducherry School Education Act, 1987 (3)Before withholding the grant under sub-section (2) the Government shall give the educational agency an opportunity of making its representation.CHAPTER - IV School Property
