Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Odisha - Subsection Section 23(9) in The Orissa Boat Rules, 2004 (9)To ascertain the number of person in addition in the crew that may be carried two children below the age of 12 years shall be counted as one person and every 50 Kgs. weight of luggage shall be counted as equivalent to one person.
