Calcutta High Court
Debjyoti Gupta vs Indiabulls Ventures Ltd on 16 September, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-6
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/122/2016
DEBJYOTI GUPTA
VS
INDIABULLS VENTURES LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date: 16th September, 2025.
Appearance:
Mr. Shounak Ghosh, Adv.
Mr. S. Dutt, Adv.
...for the plaintiff.
Mr. Deva Nand Misra, Adv.
Mr. Prashant Kumar Singh, Adv.
....for the defendant.
The Court: Pursuant to the order dated 25th September, 2025 defendant paid costs as directed. Copy of receipt and the cheque is furnished today in the Court. Let the same be kept in record.
Written statement is filed. Let the same be placed in record. Copy served.
Fix 26th November, 2025 for framing of issues. Discovery and inspection, disclosure of documents as well as affidavit and denial of documents shall be completed in the meantime.
(SUGATO MAJUMDAR, J.) S.Seal