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Calcutta High Court

Debjyoti Gupta vs Indiabulls Ventures Ltd on 16 September, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-6
                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                                   CS/122/2016

                                 DEBJYOTI GUPTA
                                     VS
                           INDIABULLS VENTURES LTD.

BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date: 16th September, 2025.

Appearance:

Mr. Shounak Ghosh, Adv.
Mr. S. Dutt, Adv.
...for the plaintiff.
Mr. Deva Nand Misra, Adv.
Mr. Prashant Kumar Singh, Adv.
....for the defendant.
The Court: Pursuant to the order dated 25th September, 2025 defendant paid costs as directed. Copy of receipt and the cheque is furnished today in the Court. Let the same be kept in record.
Written statement is filed. Let the same be placed in record. Copy served.
Fix 26th November, 2025 for framing of issues. Discovery and inspection, disclosure of documents as well as affidavit and denial of documents shall be completed in the meantime.
(SUGATO MAJUMDAR, J.) S.Seal