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State of Gujarat - Section

Section 174 in The Bombay Land Revenue Code, 1879

174. Purchase-money when to be paid.

- The full amount of purchase-money shall be paid by the purchaser before sunset of the fifteenth day from that on which the sale of the immovable property took place, or if the said fifteenth day be a Sunday or other authorized holiday, then before sunset of the first office day after fifteenth day.