Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Manipur - Subsection Section 2(xxix) in Sangai International University Manipur Act, 2014 (xxix)"Public Private Partnership (PPP)" means the programs run under public private partnership (PPP) with the Government and semi- Government organizations.
