Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(z) in Jharkhand Academic Council Act, 2002

(z)"˜Notification" means Notification published in the Gazette.
(zz)"˜Act" means Jharkhand Academic Council Act.
(zzz)"˜Govt." means State Govt. of Jharkhand.]