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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(2)(c) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

(c)the manner and the time limit for carrying out social impact assessment study under sub-section (1) of section 4;