Jharkhand High Court
Pindrabera Playground Bachao ... vs State Of Jharkhand & Anr. ... ... Opp. ... on 17 April, 2026
Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Sanjay Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cont. Case (Civil) No. 364 of 2026
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Pindrabera Playground Bachao Sangarsha Samittee ... ... Petitioner Versus State of Jharkhand & Anr. ... ... Opp. Parties
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CORAM :HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE SANJAY PRASAD
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For the Petitioner : Mr. Ashish Kumar, Advocate For the Opp. Parties : Mr. Sahbaj Akhtar, AC to AAG III
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th Order No. 02 : Dated 17 April, 2026
1. Mr. Sahbaj Akhtar, AC to AAG III, waives notice on behalf of Opp. parties and sought for two weeks' time to file show cause.
2. Time, as sought for, is allowed.
3. List this case on 07.05.2026.
(Sujit Narayan Prasad, J.) (Sanjay Prasad, J.) 17th April, 2026 Alankar/-