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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Noise Pollution (Regulation And Control) Rules, 2000

(3)The State Government shall take measures for abatement of noise including the noise emanating from vehicular movements and ensure that the existing noise levels do not exceed the ambient air quality standards specified under these rules.